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Union of India - Section

Section 31 in The Disaster Management (Amendment) Act, 2025

31. Amendment of section 51.

In section 51 of the principal Act,––(i) in clause (a), after the words “or District Authority”, the words “or Urban Authority” shall be inserted;(ii) in clause (b), after the words “or the District Authority”, the words “or the Urban Authority” shall be inserted.