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State of Tamilnadu - Section

Section 44 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes

44.

The applicant shall satisfy the University regarding the following norms as prescribed by the University-and the Nursing Council of India in this regard from time to time while making application for increase in seats in Form No. VI annexed with these statutes.
(i)proportionate increase in the staff pattern;
(ii)proportionate increase in the equipment and laboratory facilities /
(iii)proportionate increase in the accommodation ; and
(iv)expansion of library.