Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Assam - Subsection Section 34(3) in Assam State Capital Region Development Authority Act, 2017 (3)When the assessment proposed by the Authority is accepted by the person concerned within the period specified in subsection (2) such assessment shall be final.
