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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(2)(d) in The Assam Ancient Monuments and Records Act, 1959

(d)the facilities of access to be permitted to the public or any section thereof and to persons deputed by the owner of the Deputy Commissioner to inspect or maintain the monument; ¦