Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Madhya Pradesh - Subsection Section 28(f) in The M.P. Panchayat Nirvachan Niyam, 1995 (f)[ The date, time and place for tabulation and declaration of election result.] [Inserted by Notification No. B-1-40-95-XXII-P-2, dated 4-2-1998.]
