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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(iv) in Gujarat Lokayukta Aayog Act, 2013

(iv)if, he is carrying on any business, sever his connection (short of divesting himself of ownership) with the conduct and management of such business; or