Section 3C in Gujarat Civil Services (Conduct) Rules, 1971
3C. [ Prohibition regarding employment of children below 14 years of age. [Renumbered vide GN/GAD No. GS/2005/(8)CDR/112005/U.O.248/Inq.Cell,dated1-6-2005.]
- No Government servant shall employ to work any child below the age of 14 years.]
