Gauhati High Court
Page No.# 1/27 vs Gonesh Ch. Dey And 11 Ors on 27 January, 2023
Page No.# 1/27
GAHC010136872019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/72/2023
GITESH CH. DAS and 6 ORS,
S/O- LT GOBINDA DAS, R/O- VILL- KALINAGAR, PT-III, P.S. ALGAPUR,
DIST- HAILAKANDI, ASSAM
2: ATUL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3: ARUN DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4: HARENDRA DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5: PREMOBALA DAS
W/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
Page No.# 2/27
ASSAM
6: GOPAL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7: LAKSHMI RANI DAS
D/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSA
VERSUS
GONESH CH. DEY and 11 ORS,
S/O- LT UPENDRA CHANDRA DEY, R/O- VILL- KALINAGAR, PT-III, P.S.
ALGAPUR, DIST- HAILAKANDI, ASSAM
2:SRI BINOY KRISHNA DAS
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3:SRI BIJOY KRISHNA DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4:SRI HIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
Page No.# 3/27
5:SRI DHIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6:SRI GOBINDA DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7:SRI NARAYAN DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
8:SRI SANTOSH DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
9:SRI AMALENDU DEY
S/O- LT SUDHIR CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
10:SRI SUBRATA DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
Page No.# 4/27
11:SRI SWAPAN DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
12:SRI SANTANU DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSA
Advocate for the Petitioner : MR. N DHAR
Advocate for the Respondent : MR. S K GHOSH
Linked Case : I.A.(Civil)/75/2023
GITESH CH. DAS and 6 ORS
S/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2: ATUL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3: ARUN DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
Page No.# 5/27
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4: HARENDRA DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5: PREMOBALA DAS
W/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6: GOPAL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7: LAKSHMI RANI DAS
D/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
VERSUS
GONESH CH. DEY and 11 ORS
S/O- LT UPENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2:SRI BINOY KRISHNA DAS
Page No.# 6/27
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3:SRI BIJOY KRISHNA DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4:SRI HIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5:SRI DHIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6:SRI GOBINDA DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7:SRI NARAYAN DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
8:SRI SANTOSH DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
Page No.# 7/27
ASSAM
9:SRI AMALENDU DEY
S/O- LT SUDHIR CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
10:SRI SUBRATA DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
11:SRI SWAPAN DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
12:SRI SANTANU DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
------------
Advocate for : MR. N DHAR
Advocate for : MR. S K GHOSH appearing for GONESH CH. DEY and 11 ORS
Linked Case : I.A.(Civil)/69/2023
GITESH CH. DAS and 6 ORS
S/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2: ATUL DAS
Page No.# 8/27
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3: ARUN DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4: HARENDRA DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5: PREMOBALA DAS
W/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6: GOPAL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7: LAKSHMI RANI DAS
D/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
VERSUS
Page No.# 9/27
GONESH CH. DEY and 11 ORS
S/O- LT UPENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2:SRI BINOY KRISHNA DAS
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3:SRI BIJOY KRISHNA DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4:SRI HIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5:SRI DHIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6:SRI GOBINDA DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7:SRI NARAYAN DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
Page No.# 10/27
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
8:SRI SANTOSH DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
9:SRI AMALENDU DEY
S/O- LT SUDHIR CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
10:SRI SUBRATA DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
11:SRI SWAPAN DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
12:SRI SANTANU DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
------------
Advocate for : MR. N DHAR
Advocate for : MR. S K GHOSH appearing for GONESH CH. DEY and 11 ORS
Linked Case : I.A.(Civil)/70/2023
Page No.# 11/27
GITESH CH. DAS and 6 ORS
S/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2: ATUL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3: ARUN DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4: HARENDRA DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5: PREMOBALA DAS
W/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6: GOPAL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
Page No.# 12/27
7: LAKSHMI RANI DAS
D/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
VERSUS
GONESH CH. DEY and 11 ORS
S/O- LT UPENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2:SRI BINOY KRISHNA DAS
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3:SRI BIJOY KRISHNA DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4:SRI HIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5:SRI DHIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
Page No.# 13/27
6:SRI GOBINDA DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7:SRI NARAYAN DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
8:SRI SANTOSH DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
9:SRI AMALENDU DEY
S/O- LT SUDHIR CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
10:SRI SUBRATA DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
11:SRI SWAPAN DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
12:SRI SANTANU DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
Page No.# 14/27
ASSAM
------------
Advocate for : MR. N DHAR
Advocate for : MR. S K GHOSH appearing for GONESH CH. DEY and 11 ORS
Linked Case : MC/2140/2012
SMT. SHYAMA RANI DAS AND 2 ORS.
VERSUS
GONESH CH. DEY and 8 ORS
------------
Advocate for : D DOLEY
Advocate for : A K DEY appearing for GONESH CH. DEY and 8 ORS
Linked Case : I.A.(Civil)/846/2018
GITESH CHANDRA DAS AND 6 ORS
S/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2: ATUL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3: ARUN DAS
S/O- LT ANANTA DAS
Page No.# 15/27
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4: HARENDRA DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5: PREMOBALA DAS
W/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6: GOPAL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7: LAKSHMI RANI DAS
D/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
VERSUS
ON DEATH OF GONESH CH. DEY HIS LEGAL HEIR SMT. ARATI RANI DEY
AND 4 ORS
W/O- LT GONESH CH. DAS
R/O- VILL AND P.O. KALINAGAR
PT-III
P.S. PANCHGRAM
DIST- HAILAKANDI
ASSAM
PIN-788801
Page No.# 16/27
2:GAURANGO DEY
S/O- LT GONESH CH. DEY
R/O- VILL AND P.O. KALINAGAR PT-III
P.S. PANCHGRAM
DIST- HAILAKANDI
ASSAM
PIN-788801
3:MANNA DEY
S/O- LT GONESH CH. DEY
R/O- VILL AND P.O. KALINAGAR PT-III
P.S. PANCHGRAM
DIST- HAILAKANDI
ASSAM
PIN-788801
4:MITON DEY
S/O- LT GONESH CH. DEY
R/O- VILL AND P.O. KALINAGAR PT-III
P.S. PANCHGRAM
DIST- HAILAKANDI
ASSAM
PIN-788801
5:ON THE DEATH OF SRI BIJOY KRISHNA DEY
HIS LEGAL HEIRS
SMT. LILY RANI DEY
W/O- LT BIJOY KRISHNA DEY
R/O- VILL AND P.O. KALINAGAR PT-III
P.S. PANCHGRAM
DIST- HAILAKANDI
ASSAM
PIN-788801
------------
Advocate for : MRS. R DEVI
Advocate for : MS. F AHMED appearing for ON DEATH OF GONESH CH. DEY HIS
LEGAL HEIR SMT. ARATI RANI DEY AND 4 ORS
Linked Case : RSA/37/2011
GITESH CH. DAS and 6 ORS
VERSUS
GONESH CH. DEY and 8 ORS
Page No.# 17/27
------------
Advocate for : R P SARMAH
Advocate for : P DAS appearing for GONESH CH. DEY and 8 ORS
Linked Case : I.A.(Civil)/533/2017
GITESH CH. DAS and 6 ORS
VERSUS
ON THE DEATH OF GONESH CH.DEY HIS LEGAL HEIRS ARATI RANI DEY
AND ORS
------------
Advocate for : MR.R P SARMAH
Advocate for : MR.S K MEDHI appearing for ON THE DEATH OF GONESH
CH.DEY HIS LEGAL HEIRS ARATI RANI DEY AND ORS
Linked Case : MC/381/2011
GITECH CH. DAS AND 6 ORS
2: SRI ATUL DAS
SON OF LATE ANANTA DAS
3: SRI ARUN DAS
SON OF LATE ANANTA DAS
4: SRI HARENDRA DAS
SON OF LATE ANANTA DAS
5: SMTI PREMOBALA DAS
W/O OF LATE GOBINDA DAS
Page No.# 18/27
6: SRI GOPAL DAS
SON OF LATE ANANTA DAS
7: SMTI LAKSHMI RANI DAS
D/O LATE GOBINDA DAS
VERSUS
SUBRATA DEY AND 11 ORS
2:SRI SWAPAN DEY
S/O SRI SUKHOMOY DEY
3:SRI SANTANU DEY
SON OF SRI SUKHOMOY DEY
------------
Advocate for : R P SARMAH
Advocate for : appearing for SUBRATA DEY AND 11 ORS
Linked Case : MC/1045/2015
ON THE DEATH OF APPELLANT NO. 2 ATUL DAS
HIS LEGAL HEIRS - SMTI SHYAMA RANI DAS and 2 ORS
VERSUS
GONESH CH. DEY and ORS
------------
Advocate for : MRS.R DEVI
Advocate for : MR.S K GHOSH appearing for GONESH CH. DEY and ORS
Linked Case : I.A.(Civil)/152/2017
GITESH CH. DAS and 6 ORS
Page No.# 19/27
VERSUS
ON THE DEATH OF RESPONDENTS NO.4 GONESH CH.DEY HIS LEGAL
HEIRS SMT.ARATI RANI DEY and ORS
------------
Advocate for : MS.F BEGUM
Advocate for : appearing for ON THE DEATH OF RESPONDENTS NO.4 GONESH
CH.DEY HIS LEGAL HEIRS SMT.ARATI RANI DEY and ORS
Linked Case : I.A.(Civil)/71/2023
GITESH CH. DAS and 6 ORS
S/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2: ATUL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3: ARUN DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4: HARENDRA DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
Page No.# 20/27
ASSAM
5: PREMOBALA DAS
W/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6: GOPAL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7: LAKSHMI RANI DAS
D/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
VERSUS
GONESH CH. DEY and 11 ORS
S/O- LT UPENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2:SRI BINOY KRISHNA DAS
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3:SRI BIJOY KRISHNA DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
Page No.# 21/27
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4:SRI HIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5:SRI DHIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6:SRI GOBINDA DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7:SRI NARAYAN DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
8:SRI SANTOSH DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
9:SRI AMALENDU DEY
S/O- LT SUDHIR CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
10:SRI SUBRATA DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
Page No.# 22/27
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
11:SRI SWAPAN DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
12:SRI SANTANU DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
------------
Advocate for : MR. N DHAR
Advocate for : MR. S K GHOSH appearing for GONESH CH. DEY and 11 ORS
Linked Case : MC/380/2011
GITESH CH. DAS AND 6 ORS
VERSUS
SUBRATA DEY AND 11 ORS
------------
Advocate for : MR.R P SARMAH
Advocate for : appearing for SUBRATA DEY AND 11 ORS
Linked Case : RSA/38/2011
GITESH CH. DAS and 6 ORS
Page No.# 23/27
VERSUS
SUBRATA DEY and 11 ORS
------------
Advocate for : MRS.R DEVI
Advocate for : appearing for SUBRATA DEY and 11 ORS
Linked Case : I.A.(Civil)/74/2023
GITESH CH. DAS and 6 ORS
S/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2: ATUL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3: ARUN DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4: HARENDRA DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
Page No.# 24/27
DIST- HAILAKANDI
ASSAM
5: PREMOBALA DAS
W/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6: GOPAL DAS
S/O- LT ANANTA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7: LAKSHMI RANI DAS
D/O- LT GOBINDA DAS
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
VERSUS
GONESH CH. DEY and 8 ORS
S/O- LT UPENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
2:SRI BINOY KRISHNA DAS
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
3:SRI BIJOY KRISHNA DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
Page No.# 25/27
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
4:SRI HIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
5:SRI DHIRALAL DEY
S/O- LT BROJENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
6:SRI GOBINDA DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
7:SRI NARAYAN DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
8:SRI SANTOSH DEY
S/O- LT DHIRENDRA CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
9:SRI AMALENDU DEY
S/O- LT SUDHIR CHANDRA DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
10:SRI SUBRATA DEY
S/O- SRI SUKHOMOY DEY
Page No.# 26/27
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
11:SRI SWAPAN DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
12:SRI SANTANU DEY
S/O- SRI SUKHOMOY DEY
R/O- VILL- KALINAGAR
PT-III
P.S. ALGAPUR
DIST- HAILAKANDI
ASSAM
------------
Advocate for : MR. N DHAR
Advocate for : MR. S K GHOSH appearing for GONESH CH. DEY and 8 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
Date : --
27.01.2023 On the prayer of Mr. S. K.Ghosh, learned counsel for the respondents, these matters are adjourned to enable him to file objection.
Two RSAs namely RSA 37/2011 and RSA 38/2011 are being heard analogously and it is stated that similar I.As have been filed in RSA 38/2011 and the defects in those application has already been cured.
Registry to verify the same and if defects are cured the same may be listed Page No.# 27/27 alongwith RSA 38/2011.
List on 16.2.2023.
JUDGE Comparing Assistant