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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Andhra Pradesh - Subsection

Section 113(2)(v) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(v)the selection and training of Veda Pandits for the various Vedaparayana schemes of Tirumala Tirupathi Devasthanams ;