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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(7)(c) in Haryana Industry Facilitation Council (Arbitration) Rules, 2001

(c)a party fails to appear at an oral hearing or to produce documentary evidence, the Council may continue the proceedings and make the arbitrage award on the evidence before it.