State Consumer Disputes Redressal Commission
Prapti Mittal vs Yatra Com on 4 March, 2011
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH (Appeal No.152 of 2010) Date of Institution:05.04.2010 Date of Decision :04.03.2011 Ms. Prapti Mittal D/o Smt. Asha Mittal R/o A-204, GHS-30, Sector 20, Panchkula (presently residing at URS-1333, Broadway Suite No.8 Oakland California, USA) through Smt. Asha Mittal, Authorised Representative of complainant.
Appellant.
V e r s u s Yatra.com, SCO-16-17, Sector 9D, Madhya Marg, Chandigarh through its Manager.. M/s Spicejet Ltd., 319, Udyog Vihar, Phase IV, Gurgaon, Haryana throgh its Manager..
....Respondents.
BEFORE: MRS. NEENA SANDHU, PRESIDING MEMBER.
S. JAGROOP SINGH MAHAL, MEMBER.
Argued by: Ms. Anuradha Gupta, Advocate for the appellant.
None for respondent No.1.
Sh.
R. K. Singla, Advocate for responent No.2.
PER JAGROOP SINGH MAHAL, MEMBER.
1. For orders, see the orders passed in FA No.113 of 2010 titled M/s Spicejet Ltd. Vs. Ms. Prapti Mittal and another vide which this appeal has been partly allowed.
2. Copies of this order be sent to the parties free of charge.
4th March 2011.
Sd/-
[NEENA SANDHU] PRESIDING MEMBER Sd/-
[JAGROOP SINGH MAHAL] MEMBER Ad/-