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[Cites 2, Cited by 7]

Bombay High Court

The State Of Maharashtra Thr. Principal ... vs Mamta Daulatrao Sundarkar on 29 March, 2023

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                    Board Sr.No.:-48

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7605 OF 2022

 The State Of Maharashtra Thr. Principal    ....PETITIONER
 Secretary Women And Child Development Dept.
 And Ors
             V/S
 Jyoti Gunwant Rohankar                  ....RESPONDENT

WITH WRIT PETITION NO. 1004 OF 2022 The State Of Maharashtra , Women And Child ....PETITIONER Development Dept. And Ors V/S Smt. Rohini Madhusudan Nirmale And Ors ....RESPONDENT WITH WRIT PETITION NO. 1002 OF 2022 The State Of Maharashtra And Ors ....PETITIONER V/S Smt. Rupali Suresh Bidkar ....RESPONDENT WITH WRIT PETITION NO. 995 OF 2022 The State Of Maharashtra Thr. Commissioner ....PETITIONER And Ors V/S Smt. Kiran Chhaganlal Pawar ....RESPONDENT Page 1/3 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:22:17 ::: WITH WRIT PETITION NO. 1001 OF 2022 The State Of Maharashtra Women And Child ....PETITIONER Development Dept. And Ors V/S Smt. Vaishali Walmikrao Shelke(vaishali ....RESPONDENT Prashant Ingole) WITH WRIT PETITION NO. 7609 OF 2022 The State Of Maharashtra Thr. Principal ....PETITIONER Secretary Women And Child Development Dept. And Ors V/S Mamta Daulatrao Sundarkar ....RESPONDENT WITH WRIT PETITION NO. 7611 OF 2022 The State Of Maharashtra Thr. Principal ....PETITIONER Secretary Women And Child Development Dept. And Ors V/S Sulochana Shesharaoji Kinhekar ....RESPONDENT Mr. M. D. Lonkar, Special Counsel along with Mr. N. C. Walimbe AGP for State as Petitioner in all matters Mr. Prashant Bhavake i/b Mr. Bhushan Bandivadekar for Respondent in WP/1004/22 & WP/995/22.

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. Page 2/3 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:22:17 ::: MARNE, JJ DATE : 29th March, 2023 P.C. :

At the request of learned counsel for the Respondent , stand over to 08/06/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:22:17 :::