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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2) in Srinagar and Jammu Cluster Universities Act, 2016

(2)The inspection of colleges and other teaching institutions applying for affiliation or recognition shall be conducted by a committee to be appointed by the Board of Inspection. In the case of a College applying for recognition in new courses or subjects the Committee of Inspection shall consist of the following members :-
(a)One member of the Board of Inspection nominated by the Vice-Chancellor ;
(b)The Heads of the Cluster University Departments concerned, if there are any in the subjects ; and
(c)The Dean of the Faculty concerned.