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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(vi) in The Rajasthan Minor Mineral Concession Rules, 1986

(vi)Two or more existing mining leases may be amalgamated, to make an area up to 50.00 hectares, to facilitate scientific and mechanised mining.