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State of Odisha - Section

Section 26 in The Board's Excise Rules, 1965

26. Quarters for officer and staff.

(1)The distiller shall provide suitable rent-free quarters for the officer-in-charge and other establishment in close proximity to the distillery.
(2)He shall also supply such office furniture as may be reasonably required for the use of the officer-in-charge within the distillery.