Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 539] [Entire Act] State of Odisha - Subsection Section 539(1) in Orissa Municipal Rules, 1953 (1)Framed structures shall, consist of-(i)Wooden posts and beams;(ii)Steel beams and joints;(iii)Reinforced concrete beams and joints;In each of the above framed structures, Rules 535, 536, 537 and 538 shall apply.
