Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2(17)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(17)(b) in Andhra Pradesh Excise Act, 1968

(b)to bring into the State otherwise than from a Customs Station as defined in Section 2 of the Customs Act, 1962 (Central Act 52 of 1962);