Bombay High Court
Dr.A.T.Sherekar And Anr vs Karpan Waity And Ors on 5 October, 2018
Author: S.S. Jadhav
Bench: S.S. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4612 OF 2006
Dr.a.t.sherekar And Anr. ....Petitioner
V/S
Karpan Waity And Ors. ....Respondent
WITH WRIT PETITION NO. 5202 OF 2013 Shri. Karpan Vaity And Ors ....Petitioner V/S Dr. S. J. Jagdish And Ors ....Respondent None for Petitioner in WP/4612/2006. Ms.Riba Vasudevan for Petitioner in WP/5202/2013 and Resp No.1 in WP/4612/2006 Mr.P.P.Chavan i/b M/s.Little and Co. for R.No.2 CORAM : SMT. S.S. JADHAV, J DATE : 5th October, 2018 P.C. :
Present petition be heard alongwith connected matters. Stand over to 19/10/2018.
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