Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 2 in Nagaland Excise Rules 2. Imports of India-made foreign liquor in any quantity whatever are forbidden except under cover of a pass and unless the conditions of the following rules are satisfied.
