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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(1) in The West Bengal Motor Vehicles Rules, 1989

(1)The State Government may constitute Regional Transport Authority with one or more revenue districts or with such areas of a District or Districts as it considers necessary and expedient and may, for each such region. constitute a Regional Transport Authority under section 68 of the Act.