Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Jharkhand - Subsection Section 69(a) in The Jharkhand Agricultural Produce Markets Rules, 2000 (a)[ for payment of salary and allowances of the Secretary, Officers and Staff of the Board and the Market Committee.] [Inserted by G.S.R. 40 dated 30 11.1992.]
