Rajasthan High Court - Jaipur
Pr. Commissioner Of Income Tax - Iii vs Lalit Kumar Biyani on 22 January, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Income Tax Appeal No. 54/2020
Pr. Commissioner of Income Tax - III
----Appellant
Versus
Lalit Kumar Biyani
----Respondent
For Appellant : Mr. Daksh Pareek Advocate on behalf of Mr. Sameer Jain Advocate.
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 22/01/2021 Let notice be issued to respondent for 08.04.2021.
(MANOJ KUMAR VYAS),J (SABINA),J MANOJ NARWANI /46 (Downloaded on 25/01/2021 at 10:07:49 PM) Powered by TCPDF (www.tcpdf.org)