Calcutta High Court
K.R.Steel Union Ltd vs West Bengal State Warehousing Corpn on 11 March, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
Order Sheet
CS No. 474 of 1993
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
-------
K.R.STEEL UNION LTD.
Versus WEST BENGAL STATE WAREHOUSING CORPN.
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA Date: 11 March 2010.
Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs.
All concerned are to act on a xeroxed signed copy of this order to be supplied to the parties on the usual undertakings.
(MAHARAJ SINHA, J.) S. Kumar A.R.(C.R.)