Section 51(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(2)Where functions are entrusted to a [Janpad Panchayat or Zila Panchayat] [Substituted by M.P. Act No. 43 of 1997 (w.e.f. 5-12-1997).] under sub-section (1), the [Janpad Panchayat or Zila Panchayat] [Substituted by M.P. Act No. 43 of 1997 (w.e.f. 5-12-1997).] shall in the discharge of those functions, act as an agent of the State Government.
