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State of Andhra Pradesh - Section

Section 23 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

23. Selection Committee.

- The Selection Committee for the appointment/promotion of the Professor, Associate Professor, Assistant Professor and Tutors/Senior Residents/Registrars, shall consist of:-
(a)the Director;
(b)the Dean;
(c)the Secretary to Government, HM & FW Department, or his nominee;
(d)the Director of Medical Education, Andhra Pradesh or his nominee.
(e)the Medical Superintendent of the General or Dental Hospital of the Institute;
(f)the Registrar of the Institute shall be the Member-Convener; and
(g)one external expert in the concerned speciality nominated by the Director.