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Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 12 April, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~1
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 259/2019 & I.A. 11315-17/2019, 11953/2019, 17426-
                                28/2019, 2867/2020
                                POLICYBAZAAR INSURANCE
                                WEB AGGREGATOR & ANR.                     ..... Plaintiffs
                                            Through: Mr. Amit Sibal, Senior Advocate with
                                            Mr. Mohit Goel, Mr. Sidhant Goel, Mr. Deepankar
                                            Mishra, Mr. Abhishek Kotnala, Mr. K.D. Sharma
                                            and Ms. Jyoti Goyal, Advocates.
                                                   versus
                                COVERFOX INSURANCE
                                BROKING PVT. LTD. & ORS.                   ..... Defendants
                                              Through: Mr. Peeyoosh Kalra, Ms. V. Mohini,
                                              Ms. Aarti Aggarwal and Mr. Udayvir Rana,
                                              Advocates for D-1.
                                              Mr. Arun Kathpalia, Senior Advocate with
                                              Mr.Aditya Gupta and Mr. Sauhard Alung,
                                              Advocates for D-2.
                                              Mr. Arvind Nigam, Senior Advocate with Mr.Neel
                                              Mason, Mr. Ankit Rastogi, Mr. Vihan Dang,
                                              Ms.Aditi Umapathy, Mr. Parva Khare and
                                              Ms.Devangini Rai, Advocates for D-3.
                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 12.04.2022 I.A. 5750/2022 (For consolidation of IPR Subject, by Plaintiffs)

1. After canvassing some arguments, learned Senior Counsel appearing on behalf of the Applicants/Plaintiffs seeks to withdraw the present application.

2. Application is disposed of as withdrawn.

I.A. 7213/2019 (under Order 39 Rules 1 and 2 of CPC, by Plaintiffs), 8129/2019 (under Order 39 Rule 4 with Section 151 of CPC, by Defendant No.1)

3. List for hearing on 18.05.2022.

JYOTI SINGH, J APRIL 12, 2022/rk CS(COMM) 259/2019 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.04.2022 11:48:54