Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 59 in Bihar Boilers Attendants' Rules, 1948 59. Fee for exchange certificate. - Applicants for certificate of competency under Rule 9 shall pay a fee of Rs. 5 for each certificate irrespective of class.
