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State of Punjab - Section

Section 670 in Punjab Jail Manual, 1996

670. Jail official to accompany prisoners.

(1)A jail official shall accompany prisoners on transfer when their number exceeds ten. The Government property, documents and private effects sent with the prisoners shall be in his charge.
(2)The Deputy Superintendent must satisfy himself before the prisoners leave the jail that all necessary arrangements have been made to provide them with the means of water supply, food, etc., on route, and that the jail officials and warders understand their duties in this connection.