Section 8(3A) in West Bengal Consumer Protection Rules, 1987
(3A)[ Every memorandum shall be accompanied by a copy of the challan showing deposit of the amount required to be deposited by the appellant.] [Inserted by Notification No. 0125-CA/CA/Sectt/P/DF/4M-7/2000 Pt. II, dated 27.1.2005, w.e.f. 25.4.2005.]
