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[Cites 0, Cited by 2] [Section 5(2)] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(2)(h) in The Delhi Development Authority Act, 1957

(h)three members of Parliament of whom two shall be members of the House of the People and one shall be a member of the Council of States to be elected respectively by the members of the House of the People and the members of the Council of States.