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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(m) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(m)"School" means, a school of the University providing any course of study and training in Rural Development and Panchayat Raj for admission to the examination leading to award of degrees, diplomas, certificates and other academic distinctions of the University;