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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(mm) in The Indian Post Office Rules, 1933

(mm)The Central Provident Fund Commissioner and all Regional Provident Fund Commissioner in India and the Provident Fund Inspector at Kutch appointed under the Employees' Provident Fund Scheme, 1952, provided that the articles posted by them relate solely to the business of Employees' Provident Fund.