Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2) in GUJARAT CARRIAGE OF GOODS TAXATION ACT, 1962

(2)No officer or servant of the Government shall be liable hi respect of any such action in any civil or criminal proceeding, if the action was done in good faith in the course of the execution of duties or the discharge of functions imposed by or under this Act.