Supreme Court - Daily Orders
Gurdip Singh vs Gian Kaur on 29 April, 2024
Bench: C.T. Ravikumar, Rajesh Bindal
ITEM NO.48 COURT NO.13 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21734-
21737/2018
(Arising out of impugned final judgment and order dated 01-03-2018
in RSA No. 5041/2011 01-03-2018 in RSA No. 1490/2012 01-03-2018 in
RSA No. 284/2012 01-03-2018 in RSA No. 3288/2012 passed by the High
Court Of Punjab & Haryana At Chandigarh)
GURDIP SINGH Petitioner(s)
VERSUS
GIAN KAUR & ORS. Respondent(s)
(IA No. 99451/2018 - EXEMPTION FROM FILING O.T.)
Date : 29-04-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Nikilesh Ramachandran, AOR
Ms. Neelam Rathore, Adv.
Mr. Lovekesh Aggarwal, Adv.
Mr. Shubham Seth, Adv.
For Respondent(s) Mr. Pramod Dayal, AOR
Mr. Sanjay Jain, Adv.
Mr. Rakesh Kumar, Adv.
Ms. Ankita Kedia, Adv.
Mr. Ranjan Mukherjee, AOR
Mr. Shantanu Bhowmick, Adv.
Mr. Gautam Barua, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Hearing expedited.
Signature Not Verified(DR. NAVEEN RAWAL) Digitally signed by Dr. Naveen Rawal Date: 2024.04.30 (MATHEW ABRAHAM) DY. REGISTRAR 16:13:54 IST Reason: COURT MASTER (NSH)