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[Cites 0, Cited by 0] [Section 362(2)] [Section 362] [Entire Act]

State of Tamilnadu - Subsection

Section 362(2)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)prohibit the working of the factory, workshop or work-place altogether until such directions have been carried out or between the hours of 6 p.m. and 8 a.m. or during any particular time or times between such hours.