Punjab-Haryana High Court
Sandeep @ Bhana @ Bintu vs State Of Haryana And Anr on 27 January, 2017
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRWP No.1065 of 2016
Date of decision: 27.01.2017
Sandeep @ Bhana @Bintu
........ Petitioner.
Versus
State of Haryana and another
...... Respondents.
CORAM: HON'BLE MS. JUSTICE LISA GILL
Present: None for the petitioner.
Mr. Anmol Malik, AAG, Haryana.
LISA GILL, J.
None had appeared on behalf of the petitioner on 11.01.2017 as well. The matter was adjourned for today in the interest of justice. Today again there is no representation on behalf of the petitioner.
Dismissed for non-prosecution.
(LISA GILL) JUDGE 27.01.2017 PA Whether the order is speaking/reasoned : Yes/No. Whether the order is reportable : Yes/No. 1 of 1 ::: Downloaded on - 05-02-2017 02:05:39 :::