Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 820 in Bihar Education Code, 1961

820. Exemptions.

- Government have power to exempt from the examination any officer appointed direct, or promoted, to the Bihar Educational Service. Similar power is exercised by the Director in the case of officers promoted to the upper division of the Subordinate Educational Service and by the promoting authority in the case of officers promoted to class I of the ministerial service.