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[Cites 0, Cited by 0] [Section 518(1)] [Section 518] [Entire Act]

State of Telangana - Subsection

Section 518(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)so negligently use or permit to be used any such furnace as that it shall not, as far as practicable, consume its own smoke.