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State of Kerala - Section

Section 31 in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

31. Repeal and saving.

(1)The Kerala Document Writers', Scribes' and Stamp Vendors' Welfare Fund Ordinance, 2012 (48 of 2012) is hereby repealed.
(2)Notwithstanding such repeal, anything done or deemed to have been done or any action taken or deemed to have been taken under the said Ordinance shall be deemed to have been done or taken under this Act.