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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(1) in State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018

(1)These Regulations may be called the State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018 :-
(i)These Regulations shall come into force from the date of their publication in the Government Gazette.
(ii)These Regulations shall extend to the whole of the Jammu and Kashmir State and shall serve as guidelines on selection of water sources ensuring availability of water for Drinking Water Supply/Irrigation Systems from different sources like Rivers, Lakes, Tributaries, Streams, Ponds, Springs, Wells, etc. in the State of Jammu and Kashmir.
Chapter-II Definitions