Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(1) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (1)The annual report of the Board shall be prepared by the Secretary and shall be submitted to the Board within such time, as may be prescribed.
