Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Limited vs Gmr Gujarat Solar Power Ltd. on 17 October, 2016
ITEM NO.37 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 5431/2015
GUJARAT URJA VIKAS NIGAM LIMITED Appellant(s)
VERSUS
GMR GUJARAT SOLAR POWER LTD. & ANR. Respondent(s)
Date : 17/10/2016 This appeal was called on for hearing today.
For Appellant(s)
Ms. Hemantika Wahi,Adv.
Ms. Mamta Singh, Adv.
For Respondent(s)
Mr. Pukhrambam Ramesh Kumar,Adv.
Mr. Rohit Venkat, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. There is no appearance for the respondent no.2. Ld. counsel for the appellant and the respondent no.1 have not filed the statement of case. However, statement of case is not mandatory as per amended Supreme Court Rules,2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar PS Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.10.17 16:47:30 TLT Reason: