Section 11(2) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
(2)The Kuladhipati shall constitute a search committee consisting of the following persons, namely :-(i)one person recommended by the Executive Council;(ii)one person nominated by Chairman of the University Grants Commission;(iii)one person nominated by the State Government.The Kuladhipati shall appoint them and one of them shall be designated as chairperson of the committee.
