Section 18(3)(i) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

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State of Tamilnadu - Subsection

Section 18(3)(i) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(i)one member each to be nominated by the Pro-Chancellor to secure the representation of, -

(A)the Scheduled Castes and the Scheduled Tribes; and

(B)Sports.