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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(q) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(q)to determine standards of admission to the University or a constituent college. Regional Centre, Study Centre and Zed Career Academy Centre through specialised committees with the approval of Academic Council;