Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Sikkim - Subsection

Section 66(3)(h) in Sikkim Co-Operative Societies Act, 1955

(h)to take steps to recover dues according to the provisions of section 83, if necessary; and