Supreme Court - Daily Orders
Nipun Saxena vs Union Of India on 17 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
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ITEM NO.55 COURT NO.5 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).565/2012
NIPUN SAXENA AND ANR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(WITH APPLN. (S) FOR directions and PERMISSION TO APPEAR AND ARGUE
IN PERSON and permission to place addl. documents on record and
Office Report)
WITH
W.P.(C) No. 568/2012
(With appln.(s) for deletion of the name of respondent and
directions and Office Report)
W.P.(Crl.) No. 1/2013
(With Office Report)
W.P.(C) No. 22/2013
(With appln.(s) for PERMISSION TO APPEAR AND ARGUE IN PERSON and
Office Report)
W.P.(C) No. 148/2013
(With appln.(s) for deletion of the name of petitioner and
exemption from filing O.T. and Office Report)
SLP(Crl.)...CRLMP No. 16041/2014
(With appln.(s) for C/Delay in filing SLP and C/Delay in refiling
SLP)
Date : 17/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
Ms. Indira Jaisingh, Sr. Adv.(A.C.)
Mr. Purushottam Sharma Tripathi, Adv.
Mr. Ravi Chandra Prakash, Adv.
Signature Not Verified
Digitally signed by
Mr. Amit, adv.
SANJAY KUMAR
Date: 2017.04.18
17:20:19 IST
Mr. Mukesh Kumar Singh, Adv.
Reason:
Ms. Radhika Saxena, Adv.
For Petitioner(s) Mr. Nipun Saxena, Adv.
Petitioner-in-person
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Mr. Prashant Chaudhary, AOR
Mr. R. P. Gupta, AOR
Petitioner-in-person
Mr. E.C. Agrawala, AOR
For Respondent(s) Mr. Maninder Singh, ASG
UOI Mr. A.K. Panda, Sr. Adv.
Mr. R.K. Rathore, Adv.
Mr. R.R. Rajesh, Adv.
Mr. S.A. Habeeb, Adv.
Mr. Shailender Saini, Adv.
Ms. Sushma Suri, AOR
Mr. D.S. Mahra, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. B. Krishna Prasad, AOR
Ms. Bharti Tyagi, Adv.
Mr. S. Wasim A. Qadri, Adv.
Mr. J.A. Khan, Adv.
Mr. Zaid Ali, Adv.
Mr. Tamim Qadri, Adv.
Mr. Mudasir Nabi, Adv.
Mr. Lakshmi Raman Singh, AOR
NCW Ms. Jyotika Kalra, AOR
For States of
Andhra Pradesh Mr. Guntur Prabhakar, AOR
Ms. Prerna Singh, Adv.
Assam Ms. Diksha Rai, Adv.
Bihar Mr. Gopal Singh, AOR
Mr. Shreyas Jain, Adv.
Ms. Varsha Poddar, Adv.
Ms. Vimla Sinha, Adv.
Chhattisgarh Mr. A.P. Mayee, Adv.
Mr. A. Selvin Raja, Adv.
Goa Mr. ANS Nadkarni, ASG
Mr. Dattaprasad Lawande, Adv. Gen.
Ms. Ruchira Gupta, Adv.
Mr. Shishir Deshpande, Adv.
Mr. S.S. Rebello, Adv.
Mr. Anurag Sharma, Adv.
Gujarat Ms. Hemantika Wahi, AOR
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Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Mamta Singh, Adv.
H.P. Mr. D.K. Thakur, AAG
Mr. Varinder Kumar Sharma, Adv.
Haryana Mr. Ajay Bansal, AAG
Mr. Gaurav Yadava, Adv.
Mr. Sanjay Kumar Visen, AOR
J&K Mr. M. Shoeb Alam, Adv.
Ms. Fauzia Shakil, Adv.
Mr. Ujjwal Singh, Adv.
Mr. Mujahid Karim Khan, Adv.
Jharkhand Mr. Tapesh Kumar Singh, AOR
Mr. Mohd. Waquas, Adv.
Mr. Aditya Pratap Singh, Adv.
Mr. Kumar Anurag Singh, Adv.
Karnataka Mr. V.N. Raghupathy, AOR
Mr. Parikshit P. Angadi, Adv.
Mr. Lagnesh Mishra, Adv.
Mr. Prakash Jadhav, Adv.
Kerala Mr. C.K. Sasi, AOR
M.P. Mr. Purushaindra Kaurav, AAG
Mr. Mishra Saurabh, Adv.
Ms. Anuradha Mishra, Adv.
Ms. Bansuri Swaraj, Adv.
Mr. C.D. Singh, Adv.
Mr. Abhinday Pratap Singh, Adv.
Mr. Avi Pandey, Adv.
Maharashtra Ms. Madhavi Divan, Adv.
Mr. Nishant Katneshwarkar, Adv.
Ms. Nidhi Khanna, Adv.
Manipur Mr. Sapam Biswajit Meitei, Adv.
Mr. Naresh Kumar Gaur, Adv.
Ms. Linthoingambi Thongam, Adv.
Mr. Ashok Kumar Singh, Adv
Meghalaya Mr. Ranjan Mukherjee, AOR
Mizoram Mr. K.N. Madhusoodhanan, Adv.
Mr. T.G. Narayanan Nair, AOR
Nagaland Ms. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
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Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Ms. Elix Gangmei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Odisha Mr. Shibashish Misra, AOR
Punjab Mr. Ajay Bansal, AAG
Mr. Gaurav Yadava, Adv.
Mr. Kuldip Singh, Adv.
Rajasthan Mr. S.S. Shamshery, Adv.
Mr. Amit Sharma, Adv.
Mr. Ankit Raj, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Nalin Kohli, AAG
Mr. Ankit Roy, Adv.
Mr. Indrajeet Singh, Adv.
Mr. Milind Kumar, AOR
Sikkim Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Amit Arora, Adv.
for M/s Arputham Aruna & Co.
Tamil Nadu Mr. M. Yogesh Kanna, AOR
Ms. Nithya, Adv.
Ms. Mahalakshmi, Adv.
Mr. Parthasarathi, Adv.
Telangana Mr. S. Udaya Kumar Sagar, AOR
Mr. Mrityunjai Singh, Adv.
Tripura Mr. Gopal Singh, AOR
Mr. Rituraj Biswas, Adv.
Ms. Varsha Poddar, Adv.
Uttar Pradesh Mr. Syed Imtiyaz Ali, Adv.
Ms. Neelam Singh, Adv.
Mr. Ravi Prakash Mehrotra, AOR
Mr. Abhisth Kumar, AOR
Uttarakhand Ms. Rachana Srivastava, AOR
Ms. Monica, Adv.
Mr. Nitya Madhusoodhanan, Adv.
West Bengal Ms. Nandini Sen, Adv.
Mr. Chanchal Kr. Ganguli, Adv.
A&N Islands Mr. Bhupesh Narula, Adv.
Mr. K.V. Jagdishvaran, Adv.
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Mrs. G. Indira, AOR
Puducherry Mr. V.G. Pragasam, AOR
Mr. Prabu Ramasubramanian, Adv.
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Arun K. Sinha, AOR
Mr. T.N. Rama Rao, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. T. Veera Reddy, Adv.
Mr. G.N. Reddy, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Khwairakpam Nobin Singh, AOR
Mrs. Kirti Renu Mishra, AOR
Mrs. Asha Gopalan Nair, AOR
Mr. B. Balaji, AOR
Mr. Aniruddha P. Mayee, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.7 We have heard learned amicus curiae in this application.
In our view, it will be appropriate if the Union of India collects information from all the State Governments/Union Territories with regard to the amount that has actually been disbursed to the victims of sexual assault; the Union of India will also get information from all the States/Union Territories regarding setting up of one stop crisis centre; the Union of India will also get information from each State/Union Territory 6 regarding whether any witness protection programme has been formulated and, if so, whether it is being operated; finally, the Union of India will also obtain information from each State/Union Territory whether taxi services (for example, Uber and Ola) are being regulated in any manner whatsoever.
We expect the State Governments/Union Territories to cooperate with the Union of India in providing this information within six weeks from today.
The Union of India will file an affidavit after tabulating all the information on or before 4 th July, 2017.
List the matters on 11th July, 2017.
(SANJAY KUMAR-I) (SHARDA KAPOOR)
AR-CUM-PS COURT MASTER