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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(2)(v) in The Bihar Irrigation and Flood Protection, (Betterment Contribution) Rules, 1961

(v)Interest on instalments. - The interest due on each date of payment of the instalment shall be calculated on the amount of the principal outstanding.