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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(vi) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(vi)Therefore, Authority is of the opinion that one more month after agreement be required to the operators for implementing the IN in multi operator multi network scenario after their mutual agreement take place. Authority expects that at many places implementation may happen in a shorter span where switches do not require much up-gradation or no up-gradation at all.