(15)If the company is engaged in other activities besides the manufacture of the product under reference, the following details in respect of each such product or activity shall be given:(a)list of the products or activities;(b)list of the products or activities for which Cost Accounting Records Rules have been prescribed under section 209 (1)(d) of the Act.;(c)whether Cost Audit Order has been issued by the government in respect of any of the products or activities. If so, number and date of the order.
